Nagar Ayukt Nagar Nigam Kanpur ... vs Presiding Officer Labour Court ...
2014 Latest Caselaw 9774 ALL

Citation : 2014 Latest Caselaw 9774 ALL
Judgement Date : 9 December, 2014

Allahabad High Court

Nagar Ayukt Nagar Nigam Kanpur ... vs Presiding Officer Labour Court ... on 9 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 53523 of 2014
 
Petitioner :- Nagar Ayukt Nagar Nigam Kanpur Nagar
 
Respondent :- Presiding Officer Labour Court And Anr.
 
Counsel for Petitioner :- Y.S. Sachan,Anil Tiwari
 
Counsel for Respondent :- C.S.C.,Rohan Gupta
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Heard Sri Y. S. Sachan and Anil Tiwari, learned counsels for the petitioner and Sri Rohan Gupta, learned counsel for respondent no.2.

Judgment reserved.

Order Date :- 9.12.2014

VKG

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