Pawan Kumar Maurya vs State Of U.P.Thru' Secry. And ...
2014 Latest Caselaw 9757 ALL

Citation : 2014 Latest Caselaw 9757 ALL
Judgement Date : 9 December, 2014

Allahabad High Court

Pawan Kumar Maurya vs State Of U.P.Thru' Secry. And ... on 9 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 60357 of 2014
 
Petitioner :- Pawan Kumar Maurya
 
Respondent :- State Of U.P.Thru' Secry. And Another
 
Counsel for Petitioner :- Om Narayan Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List this matter in the weeks commencing 5th January 2015.

Order Date :- 9.12.2014

VKG

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