Smt. Shakuntala vs State Of U.P. & 8 Others
2014 Latest Caselaw 9755 ALL

Citation : 2014 Latest Caselaw 9755 ALL
Judgement Date : 9 December, 2014

Allahabad High Court

Smt. Shakuntala vs State Of U.P. & 8 Others on 9 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 55169 of 2014
 
Petitioner :- Smt. Shakuntala
 
Respondent :- State Of U.P. & 8 Others
 
Counsel for Petitioner :- Gulab Chandra,Vinod Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Case is passed over on the illness slip of Sri Vinod Kumar Srivastava, learned counsel for the petitioner.

List this matter in the next cause list.

Order Date :- 9.12.2014

VKG

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