Satendra vs State Of U.P.
2014 Latest Caselaw 9753 ALL

Citation : 2014 Latest Caselaw 9753 ALL
Judgement Date : 9 December, 2014

Allahabad High Court

Satendra vs State Of U.P. on 9 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. Second BAIL APPLICATION No. - 42826 of 2014
 

 
Applicant :- Satendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Pathik
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Shri Mahesh Kuntal has filed parcha on behalf of complainant.

Heard learned counsel for accused applicant as well as learned A.G.A. and learned counsel for complainant.

This is a second bail application. First bail application has been rejected by Hon'ble Dharnidhar Jha, J vide order dated 5.2.2014, who has been transferred to Patna High Court.

List on 6.1.2015 for hearing with paper of first bail application.

Order Date :- 9.12.2014

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