M/S Shahpur Service Center ... vs Union Of India Through Secretary ...
2014 Latest Caselaw 9749 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 29786 of 2009
 
Petitioner :- M/S Shahpur Service Center Through Its Partner Raghunandan
 
Respondent :- Union Of India Through Secretary And Others
 
Counsel for Petitioner :- Anoop Trivedi,S.S. Shukla,Santosh Srivastava,Smt. Karuna Srivastava
 
Counsel for Respondent :- C.S.C.,Asgi 2009/1269,P. Padia,Shikha Dixit
 

 
Hon'ble Mahesh Chandra Tripathi,J.

(Order on Restoration Application No. 265233 of 2014)

This is an application praying for recall of the order dated 08.08.2014, by which order the Civil Misc Recall Application No. 219732 of 2010 was dismissed for want of prosecution.

Cause shown in the restoration application is bonafidey.

Application is allowed.

The order dated 08.08.2014 is hereby recalled and the writ petition is restored to its original number.

List in the next cause list.

Order Date :- 9.12.2014/VKG

Case :- WRIT - C No. - 29786 of 2009

Petitioner :- M/S Shahpur Service Center Through Its Partner Raghunandan

Respondent :- Union Of India Through Secretary And Others

Counsel for Petitioner :- Anoop Trivedi,S.S. Shukla,Santosh Srivastava,Smt. Karuna Srivastava

Counsel for Respondent :- C.S.C.,Asgi 2009/1269,P. Padia,Shikha Dixit

Hon'ble Mahesh Chandra Tripathi,J.

Restored.

For orders, see order of date passed on C.M. Restoration Application No. 265233 of 2014.

Order Date :- 9.12.2014/VKG