Gulab Singh Gram Pradhan vs State Of U.P. & 5 Others
2014 Latest Caselaw 9746 ALL

Citation : 2014 Latest Caselaw 9746 ALL
Judgement Date : 9 December, 2014

Allahabad High Court

Gulab Singh Gram Pradhan vs State Of U.P. & 5 Others on 9 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 59328 of 2014
 
Petitioner :- Gulab Singh Gram Pradhan
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Jitendra Pal Singh
 
Counsel for Respondent :- C.S.C.,Manu Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted three weeks further time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 9.12.2014

VKG

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