Kailash Verma vs State Of U.P.
2014 Latest Caselaw 9745 ALL

Citation : 2014 Latest Caselaw 9745 ALL
Judgement Date : 9 December, 2014

Allahabad High Court

Kailash Verma vs State Of U.P. on 9 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42825 of 2014
 

 
Applicant :- Kailash Verma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- V.P. Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for accused appellant and perused bail application as well as material annexed therewith.

Learned A.G.A. prays for and is granted ten days time to file counter affidavit.

Put up on 22.12.2014 as fresh.

Order Date :- 9.12.2014

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