Executive Engineer Bairaj Nirman ... vs Mahesh Kumar Rawat & Another
2014 Latest Caselaw 9740 ALL

Citation : 2014 Latest Caselaw 9740 ALL
Judgement Date : 9 December, 2014

Allahabad High Court

Executive Engineer Bairaj Nirman ... vs Mahesh Kumar Rawat & Another on 9 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 58342 of 2014
 
Petitioner :- Executive Engineer Bairaj Nirman Khand (I) & 2 Others
 
Respondent :- Mahesh Kumar Rawat & Another
 
Counsel for Petitioner :- Saral Srivastava
 
Counsel for Respondent :- S.N. Dubey
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Sri S. N. Dubey, learned Standing Counsel prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Meanwhile, learned counsel for the petitioners may file compliance affidavit.

Order Date :- 9.12.2014

VKG

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