Citation : 2014 Latest Caselaw 9737 ALL
Judgement Date : 9 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 58713 of 2014 Petitioner :- Shiv Shankar Respondent :- State Of U.P. & 5 Others Counsel for Petitioner :- Ravindra Prakash Srivasta Counsel for Respondent :- C.S.C.,D.D. Chauhan,R.P. Mishra Hon'ble Mahesh Chandra Tripathi,J.
Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.
List immediately thereafter.
Order Date :- 9.12.2014
VKG
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