Kanpur Fertilizers And Cement ... vs State Of U.P. And 3 Others
2014 Latest Caselaw 9713 ALL

Citation : 2014 Latest Caselaw 9713 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Kanpur Fertilizers And Cement ... vs State Of U.P. And 3 Others on 8 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 45577 of 2014
 
Petitioner :- Kanpur Fertilizers And Cement Ltd.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rohan Gupta,Yashwant Verma
 
Counsel for Respondent :- C.S.C.,Bushra Maryam
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 8.12.2014

VKG

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