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Mohsin vs State Of U.P. & 2 Others
2014 Latest Caselaw 9707 ALL

Citation : 2014 Latest Caselaw 9707 ALL
Judgement Date : 8 December, 2014

Allahabad High Court
Mohsin vs State Of U.P. & 2 Others on 8 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 70442 of 2013
 
Petitioner :- Mohsin
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Pramod Kumar Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter on 16.12.2014.

Order Date :- 8.12.2014

VKG

 

 

 
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