Co Operative Cane Development U. ... vs Appellate Authority And 3 Others
2014 Latest Caselaw 9704 ALL

Citation : 2014 Latest Caselaw 9704 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Co Operative Cane Development U. ... vs Appellate Authority And 3 Others on 8 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 45201 of 2014
 
Petitioner :- Co Operative Cane Development U. Ltd.
 
Respondent :- Appellate Authority And 3 Others
 
Counsel for Petitioner :- Ravindra Singh
 
Counsel for Respondent :- C.S.C.,Mohd. Wasim
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Sri Ravindra Singh, learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 8.12.2014

VKG

Download the LatestLaws.com Mobile App