Abdul Razzak @ Raju vs State Of U.P. Thru Secy. And 3 ...
2014 Latest Caselaw 9703 ALL

Citation : 2014 Latest Caselaw 9703 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Abdul Razzak @ Raju vs State Of U.P. Thru Secy. And 3 ... on 8 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 20894 of 2014
 
Petitioner :- Abdul Razzak @ Raju
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Jai Singh Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner has filed rejoinder affidavit, is taken on record.

List in the next cause list.

Order Date :- 8.12.2014

VKG

Download the LatestLaws.com Mobile App