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Ranga Pasi vs State Of U.P.
2014 Latest Caselaw 9699 ALL

Citation : 2014 Latest Caselaw 9699 ALL
Judgement Date : 8 December, 2014

Allahabad High Court
Ranga Pasi vs State Of U.P. on 8 December, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 242 of 2011
 

 
Appellant :- Ranga Pasi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mukul Tripathi,M.A. Zulfaqar,Rajesh Kushwaha,S.A. Saroj,S.M.Iqbal Hasan,Sandhu Sharan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed by learned counsel for appellant, list on 15.1.2015 for hearing on bail application. 

Order Date :- 8.12.2014

RU

 

 

 
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