Gurdeep Singh vs State Of U.P. & 6 Others
2014 Latest Caselaw 9694 ALL

Citation : 2014 Latest Caselaw 9694 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Gurdeep Singh vs State Of U.P. & 6 Others on 8 December, 2014

Bench: Rajes Kumar, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 12418 of 2014
 

 
Petitioner :- Gurdeep Singh
 
Respondent :- State Of U.P. & 6 Others
 
Counsel for Petitioner :- Manish Goyal
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava,Narendra Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Vivek Kumar Birla,J.

Put up on 15.12.2014. Office is directed to ensure the availability of the amendment application on the said date. Meanwhile, the interim order shall continue.

Order Date :- 8.12.2014

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