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State Of U.P. vs J. Singh And Others
2014 Latest Caselaw 9685 ALL

Citation : 2014 Latest Caselaw 9685 ALL
Judgement Date : 8 December, 2014

Allahabad High Court
State Of U.P. vs J. Singh And Others on 8 December, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- GOVERNMENT APPEAL No. - 2186 of 1991
 

 
Appellant :- State Of U.P.
 
Respondent :- J. Singh And Others
 
Counsel for Appellant :- A.G.A.
 
Counsel for Respondent :- Surendra Singh,R.C. Gupta
 

 
Hon'ble Akhtar Husain Khan,J.

Learned A.G.A. appeared for appellant  State of U.P. Learned counsel for respondent no.8 Prem Singh appeared.

Record of trial court is not traceable as apparent from office reports dated 8.10.2014 and 27.11.2014.

District and Session Judge, Fatehpur  is directed to submit record of lower court or to submit report regarding record of lower court with his enquiry report. If record is not traceable, District and Session Judge, Fatehpur  shall take steps for reconstruction of record. 

District and Session Judge, Fatehpur shall submit his report positively within one moth.

List after one month.

Order Date :- 8.12.2014

RU

 

 

 
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