Ramadhar vs State Of U.P. & 4 Others
2014 Latest Caselaw 9683 ALL

Citation : 2014 Latest Caselaw 9683 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Ramadhar vs State Of U.P. & 4 Others on 8 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 57509 of 2014
 
Petitioner :- Ramadhar
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- A.P. Singh
 
Counsel for Respondent :- C.S.C.,R.C. Upadhyay
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted two weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 8.12.2014

VKG

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