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Satpal vs State Of U.P.
2014 Latest Caselaw 9678 ALL

Citation : 2014 Latest Caselaw 9678 ALL
Judgement Date : 8 December, 2014

Allahabad High Court
Satpal vs State Of U.P. on 8 December, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37690 of 2014
 

 
Applicant :- Satpal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiv Lochan Shukla,Anand Pati Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by learned AGA and Supplementary affidavit filed by learned counsel for the applicant are taken on record.

Sri Dinesh Kumar, Advocate holding brief of Sri Rajiv Lochan Shukla, learned counsel for the applicant prays for adjournment.

List after four weeks.

Order Date :- 8.12.2014

Ajay

 

 

 
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