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Chaudhary Charan Singh ... vs Presiding Officer Labour Court ...
2014 Latest Caselaw 9667 ALL

Citation : 2014 Latest Caselaw 9667 ALL
Judgement Date : 8 December, 2014

Allahabad High Court
Chaudhary Charan Singh ... vs Presiding Officer Labour Court ... on 8 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 49838 of 2014
 
Petitioner :- Chaudhary Charan Singh University Meerut Thru. Registrar
 
Respondent :- Presiding Officer Labour Court And Anr.
 
Counsel for Petitioner :- Anurag Khann,Anurag Khanna
 
Counsel for Respondent :- C.S.C.,Alka Srivastava,Santosh Kr. Srivastava
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter in the weeks commencing 12th January, 2014.

Interim order, if any, is extended till the next date of listing.

Order Date :- 8.12.2014

VKG

 

 

 
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