Jai Prakash vs State Of U.P.
2014 Latest Caselaw 9664 ALL

Citation : 2014 Latest Caselaw 9664 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Jai Prakash vs State Of U.P. on 8 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 67 of 2000
 

 
Appellant :- Jai Prakash
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- B.K. Tripathi,Balwant Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the request of learned A.G.A.

List on 9.1.2015 for hearing peremptorily.

Order Date :- 8.12.2014

Download the LatestLaws.com Mobile App