Nagar Palika Parishad, Muzaffar ... vs State Of U.P. And 46 Others
2014 Latest Caselaw 9653 ALL

Citation : 2014 Latest Caselaw 9653 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Nagar Palika Parishad, Muzaffar ... vs State Of U.P. And 46 Others on 8 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 35429 of 2014
 
Petitioner :- Nagar Palika Parishad, Muzaffar Nagar And Another
 
Respondent :- State Of U.P. And 46 Others
 
Counsel for Petitioner :- C.K. Parekh
 
Counsel for Respondent :- C.S.C.,Gopal Narayan,Shyam Narayan,Sudhanshu Narayan
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted two weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 8.12.2014

VKG

Download the LatestLaws.com Mobile App