Smt. Asma Bano vs State Of U.P.
2014 Latest Caselaw 9651 ALL

Citation : 2014 Latest Caselaw 9651 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Smt. Asma Bano vs State Of U.P. on 8 December, 2014

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 50315 of 2014
 

 
Applicant :- Smt. Asma Bano
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- W.A. Siddiqui,Mohd. Maseeh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Karuna Nand Bajpayee,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 8.12.2014

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