Smt. Anju Chauhan & Anr. vs State Of U.P. & Others
2014 Latest Caselaw 9642 ALL

Citation : 2014 Latest Caselaw 9642 ALL
Judgement Date : 5 December, 2014

Allahabad High Court

Smt. Anju Chauhan & Anr. vs State Of U.P. & Others on 5 December, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 71591 of 2009
 

 
Petitioner :- Smt. Anju Chauhan & Anr.
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Amit Daga
 
Counsel for Respondent :- C.S.C.,Amit Manohar,Ramendra P. Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

As prayed, two weeks time is allowed to file rejoinder affidavit.

Order Date :- 5.12.2014

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