Shiv Kumar @ Happe vs State Of U.P.
2014 Latest Caselaw 9636 ALL

Citation : 2014 Latest Caselaw 9636 ALL
Judgement Date : 5 December, 2014

Allahabad High Court

Shiv Kumar @ Happe vs State Of U.P. on 5 December, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41391 of 2014
 

 
Applicant :- Shiv Kumar @ Happe
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Yogendra Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No. 400780 of 2014.

Heard Sri Yogendra Mishra, learned counsel for the applicant and Sri Nitin Srivastava, learned AGA.

The correction application is allowed and the order dated 28.11.2014 is corrected as follows :

"In the second line of sixth paragraph of the order dated 28.11.2014, apart from the sections mentioned therein, now section "307 " shall also be read.

Order Date :- 5.12.2014

Ajay

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