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Dinesh Alias Bhaiya Lal Alias Azad vs State Of U.P.
2014 Latest Caselaw 9631 ALL

Citation : 2014 Latest Caselaw 9631 ALL
Judgement Date : 5 December, 2014

Allahabad High Court
Dinesh Alias Bhaiya Lal Alias Azad vs State Of U.P. on 5 December, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41014 of 2014
 

 
Applicant :- Dinesh Alias Bhaiya Lal Alias Azad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vijay Bahadur Shivhare
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No. 400779 of 2014.

Heard Sri Vijay Bahadur Shivhare, learned counsel for the applicant and Sri R.K. Maurya, learned AGA.

The correction application is allowed and the order dated 26.11.2014 is corrected as follows :

"In the second line of fifth paragraph of the order dated 26.11.2014, the year "2014" be deleted and in its place "2013 " shall be read.

Order Date :- 5.12.2014

Ajay

 

 

 
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