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Ram Chandra Rai vs Allahabad Development Authority ...
2014 Latest Caselaw 9630 ALL

Citation : 2014 Latest Caselaw 9630 ALL
Judgement Date : 5 December, 2014

Allahabad High Court
Ram Chandra Rai vs Allahabad Development Authority ... on 5 December, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 31367 of 2003
 

 
Petitioner :- Ram Chandra Rai
 
Respondent :- Allahabad Development Authority & Others
 
Counsel for Petitioner :- Umesh Narain Sharma,Neeraj Tiwari
 
Counsel for Respondent :- C.S.C.,A.K. Misra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Despite the order dated 27.11.2014 the names of Sri B.B. Paul and Sri A.P. Pal have not been shown in the cause list as counsel for the respondents. Office is directed to comply with the order dated 27.11.2014. List in the next cause list.

Order Date :- 5.12.2014

OP

 

 

 
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