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Diploma Pasu Chikitsa Sang Thru ... vs State Of U.P. And Others
2014 Latest Caselaw 9629 ALL

Citation : 2014 Latest Caselaw 9629 ALL
Judgement Date : 5 December, 2014

Allahabad High Court
Diploma Pasu Chikitsa Sang Thru ... vs State Of U.P. And Others on 5 December, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 9359 of 2009
 

 
Petitioner :- Diploma Pasu Chikitsa Sang Thru Secy.
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Sudip Ojha,Ashish Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Sanjay Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

On the application moved by the petitioner, the Court has directed to list the case on 5.11.2014, but it appears that the case has not been listed and has come as unlisted. Case called twice. No on appears on behalf of the petitioner. List this case in the next cause list.

Order Date :- 5.12.2014

OP

 

 

 
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