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Jitendra Alias Jitu Thakur vs State Of U.P.
2014 Latest Caselaw 9628 ALL

Citation : 2014 Latest Caselaw 9628 ALL
Judgement Date : 5 December, 2014

Allahabad High Court
Jitendra Alias Jitu Thakur vs State Of U.P. on 5 December, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23676 of 2014
 

 
Applicant :- Jitendra Alias Jitu Thakur
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abdul Majeed
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Abdul Majeed, learned counsel for the applicant and Sri Ripusudan Yadav, learned AGA for the State.

Learned counsel for the applicant shall file supplementary affidavit annexing the order sheet of the trial court to show the status of the trial.

List after three weeks.

Order Date :- 5.12.2014

Ajay

 

 

 
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