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M/S Swadeshi Polytex Limied Thru' ... vs State Of U.P. Thru' Principal ...
2014 Latest Caselaw 9611 ALL

Citation : 2014 Latest Caselaw 9611 ALL
Judgement Date : 4 December, 2014

Allahabad High Court
M/S Swadeshi Polytex Limied Thru' ... vs State Of U.P. Thru' Principal ... on 4 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 15813 of 2011
 
Petitioner :- M/S Swadeshi Polytex Limied Thru' Chief Executive Officer
 
Respondent :- State Of U.P. Thru' Principal Secretary Min. Of Labour & Ors
 
Counsel for Petitioner :- Anurag Khanna
 
Counsel for Respondent :- C.S.C.,A.K. Srivastava
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed by learned Standing Counsel, list this matter on 16.12.2014. Meanwhile, the record relating to the present matter may be summoned before the Court on the next date of listing.

Order Date :- 4.12.2014

VKG

 

 

 
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