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Vinod Kumar Singh vs State Of U.P. & Others
2014 Latest Caselaw 9604 ALL

Citation : 2014 Latest Caselaw 9604 ALL
Judgement Date : 4 December, 2014

Allahabad High Court
Vinod Kumar Singh vs State Of U.P. & Others on 4 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 69371 of 2011
 
Petitioner :- Vinod Kumar Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Mukhtar Alam,Arvind Srivastava
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed by learned counsel for the petitioner, list this matter in the week commencing 5th January 2015.

Order Date :- 4.12.2014

VKG

 

 

 
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