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Sher Khan vs Deptt.Of Forest, Govt. Of U.P. And ...
2014 Latest Caselaw 9601 ALL

Citation : 2014 Latest Caselaw 9601 ALL
Judgement Date : 4 December, 2014

Allahabad High Court
Sher Khan vs Deptt.Of Forest, Govt. Of U.P. And ... on 4 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 16887 of 2012
 
Petitioner :- Sher Khan
 
Respondent :- Deptt.Of Forest, Govt. Of U.P. And Others
 
Counsel for Petitioner :- Rudra Kant Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter in the next cause list.

Order Date :- 4.12.2014

VKG

 

 

 
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