Krishna Chandra Dwivedi vs The Registrar, High Court, Alld. ...
2014 Latest Caselaw 9600 ALL

Citation : 2014 Latest Caselaw 9600 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Krishna Chandra Dwivedi vs The Registrar, High Court, Alld. ... on 4 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 1120 of 1997
 

 
Petitioner :- Krishna Chandra Dwivedi
 
Respondent :- The Registrar, High Court, Alld. And Others
 
Counsel for Petitioner :- S.C.Srivastava,G C Yadav,P.M.N.Singh,S.Nandan,Saran Kumar
 
Counsel for Respondent :- C.S.C.,R. Gupta,S.P.Singh,Yashwant Verma
 

 
Hon'ble Rajan Roy,J.

Learned counsel for High Court has been elevated to the Bench.

Let learned counsel for the petitioner serve notice upon Sri Manish Goel, learned counsel for High Court.

List in January, 2015.

Order Date :- 4.12.2014

M.A.A.

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