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Palendra Singh vs Union Of India Thru Dy.Director Of ...
2014 Latest Caselaw 9599 ALL

Citation : 2014 Latest Caselaw 9599 ALL
Judgement Date : 4 December, 2014

Allahabad High Court
Palendra Singh vs Union Of India Thru Dy.Director Of ... on 4 December, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 15346 of 2013
 

 
Petitioner :- Palendra Singh
 
Respondent :- Union Of India Thru Dy.Director Of S.S.C And Anr.
 
Counsel for Petitioner :- Sanjay Kumar Dwivedi
 
Counsel for Respondent :- A.S.G.I.,Sanjai Kumar Yadav
 

 
Hon'ble Rajan Roy,J.

Learned counsel for the petitioner shall serve notice of this writ petition upon Sri Gyan Prakash, Asstt. Solicitor General of India.

List this case after four weeks showing the name of Sri Gyan Prakash,  as counsel for respondents.

Order Date :- 4.12.2014

M.A.A.

 

 

 
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