Mohammad Ansari vs State Of U.P.
2014 Latest Caselaw 9598 ALL

Citation : 2014 Latest Caselaw 9598 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Mohammad Ansari vs State Of U.P. on 4 December, 2014

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 36342 of 2014
 

 
Applicant :- Mohammad Ansari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Counter affidavit filed by learned A.G.A. on behalf of State is taken on record.

List on 09.01.2015.

By that time rejoinder affidavit if any may be filed.

Order Date :- 4.12.2014

AHN

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