Ram Prasad vs State Of U.P. And Others
2014 Latest Caselaw 9595 ALL

Citation : 2014 Latest Caselaw 9595 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Ram Prasad vs State Of U.P. And Others on 4 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 35731 of 2012
 

 
Petitioner :- Ram Prasad
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Sandeep Kumar
 
Counsel for Respondent :- C.S.C.,D.D. Chauhan,Santosh Kumar Singh
 

 
Hon'ble Rajan Roy,J.

A copy of the substitution application has been served upon Sri Santosh Kumar Singh, learned counsel for respondents 5 and 6.. He is allowed two weeks time for filing objection.

List in January, 2015.

Order Date :- 4.12.2014

M.A.A.

Download the LatestLaws.com Mobile App