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Rakesh Kumar Jaiswal vs State Of U.P.
2014 Latest Caselaw 9579 ALL

Citation : 2014 Latest Caselaw 9579 ALL
Judgement Date : 4 December, 2014

Allahabad High Court
Rakesh Kumar Jaiswal vs State Of U.P. on 4 December, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33530 of 2014
 

 
Applicant :- Rakesh Kumar Jaiswal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Saket Jaiswal
 
Counsel for Opposite Party :- Govt. Advocate,Manav Chaurasiya,Pramod Kumar Srivastava
 

 
Hon'ble Ramesh Sinha,J.

Sri Saket Jaiswal, learned counsel for the applicant and learned AGA are present.

Learned counsel for the complainant is not present though the matter has been called in the revised list.

List in the next cause list peremptorily.

Order Date :- 4.12.2014

Ajay

 

 

 
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