Mohan Lal Chaturvedi vs U.P. State Road Transport ...
2014 Latest Caselaw 9577 ALL

Citation : 2014 Latest Caselaw 9577 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Mohan Lal Chaturvedi vs U.P. State Road Transport ... on 4 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 13783 of 2003
 

 
Petitioner :- Mohan Lal Chaturvedi
 
Respondent :- U.P. State Road Transport Corporation Lucknow & Others
 
Counsel for Petitioner :- Vijay Gautam,P.Kumar,Pradyumn Kumar
 
Counsel for Respondent :- C.S.C.,Anubhav Chandra,C.P. Srivastava
 

 
Hon'ble Rajan Roy,J.

Adjourned on the illness of Sri Anubhav Chandra, learned counsel for the respondents.

List in the next cause list.

Order Date :- 4.12.2014

M.A.A.

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