Mohd. Shakeel vs State Of U.P. Thru Secy. And Ors.
2014 Latest Caselaw 9575 ALL

Citation : 2014 Latest Caselaw 9575 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Mohd. Shakeel vs State Of U.P. Thru Secy. And Ors. on 4 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 11778 of 2013
 

 
Petitioner :- Mohd. Shakeel
 
Respondent :- State Of U.P. Thru Secy. And Ors.
 
Counsel for Petitioner :- Smt. Anita Tripathi
 
Counsel for Respondent :- C.S.C.,Anuj Kumar
 

 
Hon'ble Rajan Roy,J.

Rejoinder affidavit filed today is taken on record.

List in the next cause list.

Order Date :- 4.12.2014

M.A.A.

Download the LatestLaws.com Mobile App