Citation : 2014 Latest Caselaw 9569 ALL
Judgement Date : 4 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42374 of 2014 Applicant :- Rampal & Another Opposite Party :- State Of U.P. Counsel for Applicant :- Umesh Chandra Tiwari Counsel for Opposite Party :- Gove.Advocate Hon'ble Ramesh Sinha,J.
Heard learned counsel for the parties.
Looking to the nature of allegations made against the applicant and period of detention, list after four weeks.
Order Date :- 4.12.2014
Ajay
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