Sher Singh vs State Of U.P. And Others
2014 Latest Caselaw 9565 ALL

Citation : 2014 Latest Caselaw 9565 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Sher Singh vs State Of U.P. And Others on 4 December, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 3496 of 2009
 

 
Petitioner :- Sher Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Prem Chandra,Manish Chand Umrao
 
Counsel for Respondent :- C.S.C.,Saurabh Tiwari,Sushil Chandra Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner has handed over the copy of the writ petition upon Sri Saurabh Tiwari, Advocate, who appears for respondents no.2 and 3.

As prayed, list in the next cause list.

Order Date :- 4.12.2014

SKM

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