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Hindalco Industries Limited vs The Regional Provident Fund ...
2014 Latest Caselaw 9563 ALL

Citation : 2014 Latest Caselaw 9563 ALL
Judgement Date : 4 December, 2014

Allahabad High Court
Hindalco Industries Limited vs The Regional Provident Fund ... on 4 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 11814 of 2012
 
Petitioner :- Hindalco Industries Limited
 
Respondent :- The Regional Provident Fund Commissioner,And Others
 
Counsel for Petitioner :- Ritvik Upadhya,V.K.Upadhyay
 
Counsel for Respondent :- Dhananjay Awasthi,Amit Negi,Diwakar Mishra,Ram Sagar Yadav,S.C.,S.P. Pandey,Sachindra Upadhyay
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner has filed rejoinder affidavit, is taken on record.

Case is passed over on the illness slip of Sri Ram Sagar Yadav, learned counsel for the respondents.

List this matter on 17.12.2014.

Order Date :- 4.12.2014

VKG

 

 

 
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