Kailash Yadav vs State
2014 Latest Caselaw 9562 ALL

Citation : 2014 Latest Caselaw 9562 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Kailash Yadav vs State on 4 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- JAIL APPEAL No. - 2504 of 2009
 

 
Appellant :- Kailash Yadav
 
Respondent :- State
 
Counsel for Appellant :- From Jail,Sudarshan Singh
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Akhtar Husain Khan,J.

This is a Jail appeal.

Learned counsel Shri Sudarshan Singh appeared for accused appellant. Learned A.G.A. appeared for respondent State of U.P.

Record of trial court has yet not been received.

Summon record of trial court.

Sessions Judge, Siddharth Nagar is directed to secure submission of record to this Court positively within date fixed.

List on 10.2.2015 for order.

Order Date :- 4.12.2014

Download the LatestLaws.com Mobile App