Ram Gopal Yadav vs Union Of India And 6 Ors
2014 Latest Caselaw 9560 ALL

Citation : 2014 Latest Caselaw 9560 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Ram Gopal Yadav vs Union Of India And 6 Ors on 4 December, 2014

Bench: Dilip Gupta, Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 65445 of 2014
 

 
Petitioner :- Ram Gopal Yadav
 
Respondent :- Union Of India And 6 Ors
 
Counsel for Petitioner :- Lokendra Kumar
 
Counsel for Respondent :- Govind Saran,S.S. Srivastava
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Shri Narayan Shukla,J.

As prayed for by learned counsel for the petitioner, place this petition as fresh on 9 December 2014.

When the petition is next listed, the name of Sri Sudhir Bharti shall also be shown as counsel for the respondents.

Order Date :- 4.12.2014

(Dilip Gupta, J.)

(Shri Narayan Shukla, J.)

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