Ram Ganesh vs High Court Of Judicature At ...
2014 Latest Caselaw 9555 ALL

Citation : 2014 Latest Caselaw 9555 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Ram Ganesh vs High Court Of Judicature At ... on 4 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 45917 of 2012
 

 
Petitioner :- Ram Ganesh
 
Respondent :- High Court Of Judicature At Allahabad Thru' R.G. & Another
 
Counsel for Petitioner :- S.P. Shukla
 
Counsel for Respondent :- Yashwant Varma
 

 
Hon'ble Rajan Roy,J.

List this case in the next cause list.

Order Date :- 4.12.2014

M.A.A.

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