Chanmati And 3 Ors. vs State Of U.P. 2 Ors.
2014 Latest Caselaw 9548 ALL

Citation : 2014 Latest Caselaw 9548 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Chanmati And 3 Ors. vs State Of U.P. 2 Ors. on 4 December, 2014

Bench: Ravindra Singh, Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23504 of 2014
 

 
Petitioner :- Chanmati And 3 Ors.
 
Respondent :- State Of U.P. 2 Ors.
 
Counsel for Petitioner :- Rajesh Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Mohd. Tahir,J.

As prayed put up on 9.12.2014.

Order Date :- 4.12.2014

N.A.

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