Kashi Ram Agrawal vs State Of U.P. & Others
2014 Latest Caselaw 9537 ALL

Citation : 2014 Latest Caselaw 9537 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Kashi Ram Agrawal vs State Of U.P. & Others on 3 December, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 65295 of 2009
 

 
Petitioner :- Kashi Ram Agrawal
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- J.P. Mishra,Tahira Kazmi
 
Counsel for Respondent :- C.S.C.,Dinesh Kumar,Dinesh Kumar Singh,Kunwar J.B.Singh,R.K. Pandey,Ramesh Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

The case is passed over on the request of learned counsel for the petitioner.

Order Date :- 3.12.2014

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