Smt. Rajesh vs State Of U.P. & 3 Others
2014 Latest Caselaw 9536 ALL

Citation : 2014 Latest Caselaw 9536 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Smt. Rajesh vs State Of U.P. & 3 Others on 3 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 60883 of 2014
 
Petitioner :- Smt. Rajesh
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- S.K. Pundir
 
Counsel for Respondent :- C.S.C.,A.K.S. Bais
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, put up this matter on Monday i.e. 08.12.2014, as fresh.

Order Date :- 3.12.2014

VKG

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