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Phool Kumari vs Commissioner Gorakhpur Reason & 4 ...
2014 Latest Caselaw 9532 ALL

Citation : 2014 Latest Caselaw 9532 ALL
Judgement Date : 3 December, 2014

Allahabad High Court
Phool Kumari vs Commissioner Gorakhpur Reason & 4 ... on 3 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 55679 of 2014
 
Petitioner :- Phool Kumari
 
Respondent :- Commissioner Gorakhpur Reason & 4 Others
 
Counsel for Petitioner :- Santosh Kumar Srivastava,Brij Raj Singh
 
Counsel for Respondent :- C.S.C.,A.B. Singh,Aalok Kumar Srivastava
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 3.12.2014

VKG

 

 

 
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