Kapoori Singh Yadav vs State Of U.P. & 5 Others
2014 Latest Caselaw 9529 ALL

Citation : 2014 Latest Caselaw 9529 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Kapoori Singh Yadav vs State Of U.P. & 5 Others on 3 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 54372 of 2014
 
Petitioner :- Kapoori Singh Yadav
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Miss Sunita Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

On the joint request of learned counsel for the parties, put up this matter on 09.12.2014 as fresh. Meanwhile, petitioner may file rejoinder affidavit.

Order Date :- 3.12.2014

VKG

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