Smt. Pratibha Singh vs The State Of U.P. And Others
2014 Latest Caselaw 9524 ALL

Citation : 2014 Latest Caselaw 9524 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Smt. Pratibha Singh vs The State Of U.P. And Others on 3 December, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 64351 of 2011
 

 
Petitioner :- Smt. Pratibha Singh
 
Respondent :- The State Of U.P. And Others
 
Counsel for Petitioner :- Satya Prakash Mishra,M.K.Singh
 
Counsel for Respondent :- C.S.C.,J.P. Singh
 

 
Hon'ble Abhinava Upadhya,J.

On request being made on behalf of Sri J.P.Singh, learned counsel appearing for the respondents, the case is passed over for the day.

List in the next cause list.

Rejoinder affidavit filed today is taken on record.

Order Date :- 3.12.2014

SKM

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